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United India Insurance Co. Ltd. ... vs Digambar & Others
2014 Latest Caselaw 2024 ALL

Citation : 2014 Latest Caselaw 2024 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
United India Insurance Co. Ltd. ... vs Digambar & Others on 23 May, 2014
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1966 of 2006
 

 
Appellant :- United India Insurance Co. Ltd. Thru' Divisional Manager
 
Respondent :- Digambar & Others
 
Counsel for Appellant :- Saral Srivastava
 
Counsel for Respondent :- K.P.Pandey,Neeraj Srivastava,V.Singh
 

 
Hon'ble Manoj Misra,J.

Dismissed.

For order, see order of date passed in F.A.F.O. No. 1962 of 2006 on separate sheets.

Order Date :- 23.5.2014

Sunil Kr Tiwari

 

 

 
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