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M/S K.C. Jain & Co. vs State Of U.P. & Another
2014 Latest Caselaw 2021 ALL

Citation : 2014 Latest Caselaw 2021 ALL
Judgement Date : 23 May, 2014

Allahabad High Court
M/S K.C. Jain & Co. vs State Of U.P. & Another on 23 May, 2014
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 1499 of 2004
 

 
Applicant :- M/S K.C. Jain & Co.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sanjai Kumar
 
Counsel for Opposite Party :- Govt. Advocate,C.M. Rai
 

 
Hon'ble Shashi Kant,J.

Sri C.M. Rai, learned counsel for the respondent has sent illness slip today.

List in the next cause list as peremptorily.

Order Date :- 23.5.2014

Monika

 

 

 
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