Satyabrat Rai vs State Of U.P.
2014 Latest Caselaw 2014 ALL

Citation : 2014 Latest Caselaw 2014 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Satyabrat Rai vs State Of U.P. on 23 May, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL APPEAL No. - 4149 of 2007
 

 
Appellant :- Satyabrat Rai
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.K. Misra,I.B.Singh,Nirvikar Gupta,P.C.Srivastava
 
Counsel for Respondent :- Govt. Advocate,P.C.Srivastava
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

Dismissed.

For order, see our order of date passed on Criminal Appeal No. 5206 of 2007, Rajeev Kumar Tiwari alias Babloo vs. State of U.P..

Order Date :- 23.5.2014

Mukesh Kr.

Download the LatestLaws.com Mobile App