Kasim & Others vs State Of U.P. & Another
2014 Latest Caselaw 2013 ALL

Citation : 2014 Latest Caselaw 2013 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Kasim & Others vs State Of U.P. & Another on 23 May, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 1009 of 2004
 

 
Applicant :- Kasim & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Amit Daga
 
Counsel for Opposite Party :- Govt. Advocate,S.M.N.A. Abedi
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the applicant is present.

Sri S.M.N.A. Abedi, learned counsel for the respondent no. 2 has sent illness slip today.

List in the next cause list as peremptorily.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 23.5.2014

Monika

Download the LatestLaws.com Mobile App