Citation : 2014 Latest Caselaw 1975 ALL
Judgement Date : 23 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 57 Case :- APPLICATION U/S 482 No. - 1045 of 2004 Applicant :- Smt. Pramila Gupta & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- V. Singh,K.K. Pandey Counsel for Opposite Party :- Govt. Advocate,Avinash Swaroop Hon'ble Shashi Kant,J.
Sri K.K. Pandey, learned counsel for the applicant has sent illness slip today.
List in the next cause list as peremptorily.
Order Date :- 23.5.2014
Monika
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