K.C. Verma And Another vs Ladley Mohan Verma And 26 Ors.
2014 Latest Caselaw 1923 ALL

Citation : 2014 Latest Caselaw 1923 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

K.C. Verma And Another vs Ladley Mohan Verma And 26 Ors. on 21 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 337 of 2014
 

 
Appellant :- K.C. Verma And Another
 
Respondent :- Ladley Mohan Verma And 26 Ors.
 
Counsel for Appellant :- Ashutosh Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Issue notice to the respondents, returnable at an early date. The appellants may take steps to serve the respondents by registered post.

Order Date :- 21.5.2014

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