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Aditya Pratap Singh And 3 Ors. vs Smt. Simmi Taheja And 2 Ors.
2014 Latest Caselaw 1918 ALL

Citation : 2014 Latest Caselaw 1918 ALL
Judgement Date : 21 May, 2014

Allahabad High Court
Aditya Pratap Singh And 3 Ors. vs Smt. Simmi Taheja And 2 Ors. on 21 May, 2014
Bench: Rajes Kumar, Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1555 of 2014
 

 
Appellant :- Aditya Pratap Singh And 3 Ors.
 
Respondent :- Smt. Simmi Taheja And 2 Ors.
 
Counsel for Appellant :- Shailesh Rai
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Admit.

Issue notice. The appellants may take steps to serve the respondents by registered post.

Order Date :- 21.5.2014

OP

 

 

 
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