Ikbal Singh vs D.D.C.,And 5 Others
2014 Latest Caselaw 1917 ALL

Citation : 2014 Latest Caselaw 1917 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

Ikbal Singh vs D.D.C.,And 5 Others on 21 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27319 of 2014
 

 
Petitioner :- Ikbal Singh
 
Respondent :- D.D.C.,And 5 Others
 
Counsel for Petitioner :- S.P. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 29th May, 2014 to enable the learned counsel for the petitioner to file copy of the correction/ restoration application filed by the contesting respondents.

Order Date :- 21.5.2014

Priyanka

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