The Oriental Insurance Co. Ltd. vs Smt. Dhanpatti And 6 Ors.
2014 Latest Caselaw 1915 ALL

Citation : 2014 Latest Caselaw 1915 ALL
Judgement Date : 21 May, 2014

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Smt. Dhanpatti And 6 Ors. on 21 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1557 of 2014
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Dhanpatti And 6 Ors.
 
Counsel for Appellant :- Arvind Kumar
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

As prayed, put up on 28.5.2014 as fresh.

Order Date :- 21.5.2014

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