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Sarjeet vs State Of U.P. And Anr.
2014 Latest Caselaw 1903 ALL

Citation : 2014 Latest Caselaw 1903 ALL
Judgement Date : 20 May, 2014

Allahabad High Court
Sarjeet vs State Of U.P. And Anr. on 20 May, 2014
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 122 of 2014
 

 
Applicant :- Sarjeet
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- V. Singh
 
Counsel for Opposite Party :- Govt. Advocate,Saurabh Gour
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Counter affidavit filed today be  taken on record.

As prayed by learned counsel for the applicant,  two weeks'  time is allowed  to file rejoinder affidavit.

List in the second week of July, 2014.

Order Date :- 20.5.2014

G.S

 

 

 
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