Bharat Sanchar Nigam Limited vs Presiding Officer And Another
2014 Latest Caselaw 1901 ALL

Citation : 2014 Latest Caselaw 1901 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Bharat Sanchar Nigam Limited vs Presiding Officer And Another on 20 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 37990 of 2013
 

 
Petitioner :- Bharat Sanchar Nigam Limited
 
Respondent :- Presiding Officer And Another
 
Counsel for Petitioner :- Sushil Chandra Srivastava
 
Counsel for Respondent :- S.N. Srivastava,Ashok Pandey,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, shall continue till the next date of listing.

Order Date :- 20.5.2014

SKM

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