Puneet Agnihotri & Others vs State Of U.P. & Another
2014 Latest Caselaw 1897 ALL

Citation : 2014 Latest Caselaw 1897 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Puneet Agnihotri & Others vs State Of U.P. & Another on 20 May, 2014

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 833 of 2007
 

 
Applicant :- Puneet Agnihotri & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Suresh Chandra Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,A K Dixit,G K Dixit
 

 
Hon'ble Mrs. Sunita Agarwal,J.

The case is passed over for the day on the ground of illness of Sri S.K. Dubey, learned counsel for the opposite party.

List peremptorily on 27.5.2014.

Order Date :- 20.5.2014

G.S

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