Daswant Ram vs Consolidation Commissioner U.P. ...
2014 Latest Caselaw 1892 ALL

Citation : 2014 Latest Caselaw 1892 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Daswant Ram vs Consolidation Commissioner U.P. ... on 20 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 28049 of 2014
 

 
Petitioner :- Daswant Ram
 
Respondent :- Consolidation Commissioner U.P. And 2 Others
 
Counsel for Petitioner :- Nand Lal Yadav,Prem Chandra
 
Counsel for Respondent :- C.S.C.,R.C. Upadhyay
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 23rd May, 2014.

Order Date :- 20.5.2014

Priyanka

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