Sadhan Sahakari Samiti Ltd. vs Presiding Officer, Industrial ...
2014 Latest Caselaw 1884 ALL

Citation : 2014 Latest Caselaw 1884 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Sadhan Sahakari Samiti Ltd. vs Presiding Officer, Industrial ... on 20 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 48938 of 2013
 

 
Petitioner :- Sadhan Sahakari Samiti Ltd.
 
Respondent :- Presiding Officer, Industrial Tribunal Ivth And 2 Ors.
 
Counsel for Petitioner :- Ranjit Saxena,Deepak Saxena
 
Counsel for Respondent :- C.S.C.,Rajesh Tewari
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, shall continue till the next date of listing.

Order Date :- 20.5.2014

SKM

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