Citation : 2014 Latest Caselaw 1882 ALL
Judgement Date : 20 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 538 of 2009 Petitioner :- Vivek Mudgil Respondent :- State Of U.P. & Others Counsel for Petitioner :- V.K. Goel,V.K.Singh Counsel for Respondent :- C.S.C.,A K Yadav,Birendra Singh,J.S.Parihar,Neeraj Tiwari,Pankaj Lal,Prakash Padia Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Interim order, if in operation, shall continue till the next date of listing.
Order Date :- 20.5.2014
SKM
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