Tanveer Jahan vs State Of U.P. And Another
2014 Latest Caselaw 1880 ALL

Citation : 2014 Latest Caselaw 1880 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Tanveer Jahan vs State Of U.P. And Another on 20 May, 2014

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 472 of 2012
 

 
Applicant :- Tanveer Jahan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Kumar Gupta
 
Counsel for Opposite Party :- Pankaj Kumar Mishra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by learned counsel for the applicant, list this matter on 27.5.2014.

Order Date :- 20.5.2014

G.S

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