M/S Bajaj Hindustan Ltd. vs State Of U.P. And Others
2014 Latest Caselaw 1879 ALL

Citation : 2014 Latest Caselaw 1879 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

M/S Bajaj Hindustan Ltd. vs State Of U.P. And Others on 20 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 31736 of 2012
 

 
Petitioner :- M/S Bajaj Hindustan Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Diptiman Singh
 
Counsel for Respondent :- C.S.C.,Narendra Singh Chahar
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, shall continue till the next date of listing.

Order Date :- 20.5.2014

SKM

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