Abdul Salam vs State Of U.P. And 3 Others
2014 Latest Caselaw 1877 ALL

Citation : 2014 Latest Caselaw 1877 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Abdul Salam vs State Of U.P. And 3 Others on 20 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27927 of 2014
 

 
Petitioner :- Abdul Salam
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ch. N.A. Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 20.5.2014

SKM

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