Sevak vs Bahadur And 5 Ors.
2014 Latest Caselaw 1876 ALL

Citation : 2014 Latest Caselaw 1876 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Sevak vs Bahadur And 5 Ors. on 20 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26054 of 2014
 

 
Petitioner :- Sevak
 
Respondent :- Bahadur And 5 Ors.
 
Counsel for Petitioner :- Uttam Kumar,Parameshwar Yadav
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

In this case, the matter has been repeatedly adjourned.

Put up tomorrow i.e. 21st May, 2014 as fresh.

It is made clear that no further adjournment shall be granted on any ground whatsoever.

Order Date :- 20.5.2014

Priyanka

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