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Jyoti Sharma vs State Of U.P. And 3 Others
2014 Latest Caselaw 1875 ALL

Citation : 2014 Latest Caselaw 1875 ALL
Judgement Date : 20 May, 2014

Allahabad High Court
Jyoti Sharma vs State Of U.P. And 3 Others on 20 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27999 of 2014
 

 
Petitioner :- Jyoti Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vinod Sinha,Mahesh Sharma
 
Counsel for Respondent :- C.S.C.,J.K. Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner is permitted to correct the description of respondent no.4.

Sri Pradeep Kumar Singh, learned counsel has appeared for respondents no.3 and 4. Learned Standing Counsel represents respondent nos. 1 and 2.

The respondents may file counter affidavit within  one month.

List  thereafter.

Order Date :- 20.5.2014

SKM

 

 

 
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