Ram Prasad And 4 Ors. vs D.D.C. And 3 Ors.
2014 Latest Caselaw 1861 ALL

Citation : 2014 Latest Caselaw 1861 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Ram Prasad And 4 Ors. vs D.D.C. And 3 Ors. on 19 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26806 of 2014
 

 
Petitioner :- Ram Prasad And 4 Ors.
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- T.S. Dabas
 
Counsel for Respondent :- C.S.C.,Shivaji Singh Sisodia
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 26th May, 2014.

Order Date :- 19.5.2014

Priyanka

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