Citation : 2014 Latest Caselaw 1860 ALL
Judgement Date : 19 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 23180 of 2014 Petitioner :- Brijlal @ Brijesh Respondent :- Addl. Collector/D.D.C. & 2 Others Counsel for Petitioner :- Harish Chandra Counsel for Respondent :- C.S.C.,Divakar Singh Hon'ble Anjani Kumar Mishra,J.
List has been revised.
None has appeared to press this writ petition.
List in ordinary course.
Order Date :- 19.5.2014
Priyanka
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!