Jagveer Singh vs D.D.C./ Adm (Protocol) And 5 ...
2014 Latest Caselaw 1855 ALL

Citation : 2014 Latest Caselaw 1855 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Jagveer Singh vs D.D.C./ Adm (Protocol) And 5 ... on 19 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24697 of 2014
 

 
Petitioner :- Jagveer Singh
 
Respondent :- D.D.C./ Adm (Protocol) And 5 Others
 
Counsel for Petitioner :- N.S. Chahar
 
Counsel for Respondent :- C.S.C.,Ajendra Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 28th May, 2014 because it has been mentioned that Shri Anil Kumar Sharma has undergone surgery.

Order Date :- 19.5.2014

Priyanka

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