Mohd. Umar And Others vs State Of U.P. And Another
2014 Latest Caselaw 1848 ALL

Citation : 2014 Latest Caselaw 1848 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Mohd. Umar And Others vs State Of U.P. And Another on 19 May, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 53273 of 2003
 

 
Petitioner :- Mohd. Umar And Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Syed Wajid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

List revised. No one appears on behalf of the petitioner.

It transpires from the record that by efflux of time, cause no longer survives.

The writ petition dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 19.5.2014

Download the LatestLaws.com Mobile App