Lucknow Development Authority ... vs Addl. District Magistrate [L.A.] ...
2014 Latest Caselaw 1841 ALL

Citation : 2014 Latest Caselaw 1841 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Lucknow Development Authority ... vs Addl. District Magistrate [L.A.] ... on 19 May, 2014

Bench: Rajiv Sharma, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 5184 of 2000
 

 
Petitioner :- Lucknow Development Authority Lucknow
 
Respondent :- Addl. District Magistrate [L.A.] Nagar Mahapalika Lucknow
 
Counsel for Petitioner :- Vikas Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

It is informed that Advocates are abstaining from judicial work.

Accordingly, the case is adjourned.

List in July, 2014, showing name of Shri Ajay Kumar Singh as counsel for Lucknow Development Authority.

Order Date :- 19.5.2014

MVS Chauhan/-

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