Citation : 2014 Latest Caselaw 1821 ALL
Judgement Date : 16 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 50711 of 2011 Petitioner :- Brahmadeo And Others Respondent :- D. D. C. , Ballia And Others Counsel for Petitioner :- Arvind Kumar Shukla,Rita Shukla Counsel for Respondent :- C. S. C. Hon'ble Anjani Kumar Mishra,J.
It has been stated by the learned counsel for the petitioner that counter affidavit has not been filed.
List this case in the month of July, 2014.
Till the next date of listing, interim order granted earlier, shall remain in operation.
Order Date :- 16.5.2014
G.S
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