Jahir Singh And Another vs District Deputy Director Of ...
2014 Latest Caselaw 1809 ALL

Citation : 2014 Latest Caselaw 1809 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Jahir Singh And Another vs District Deputy Director Of ... on 15 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26430 of 2014
 

 
Petitioner :- Jahir Singh And Another
 
Respondent :- District Deputy Director Of Consolidation And 4 Ors.
 
Counsel for Petitioner :- Vishnu Sharan Singh,Vishwajeet Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 26th May, 2014.

It is made clear that no adjournment shall be granted and on that date the matter shall be considered and order passed thereon on the basis of material available on record.

Order Date :- 15.5.2014

Priyanka

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