Citation : 2014 Latest Caselaw 1808 ALL
Judgement Date : 15 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 34867 of 2006 Petitioner :- Jitendra Ram Respondent :- State Of U.P. And Others Counsel for Petitioner :- Kamlesh Shukla Counsel for Respondent :- C.S.C.,A.K. Yadav,Awadh Narain Rai Hon'ble Attau Rahman Masoodi,J.
List in the next cause list.
Order Date :- 15.5.2014
aks
(Attau Rahman Masoodi J.)
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