Mahendra Lal vs State Of U.. Deptt. Of Education ...
2014 Latest Caselaw 1806 ALL

Citation : 2014 Latest Caselaw 1806 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Mahendra Lal vs State Of U.. Deptt. Of Education ... on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 782 of 2007
 

 
Petitioner :- Mahendra Lal
 
Respondent :- State Of U.. Deptt. Of Education Thru' Secretary And Others
 
Counsel for Petitioner :- D.S.P. Singh
 
Counsel for Respondent :- C.S.C.,C.S. Sharma,Surendra Yadav
 

 
Hon'ble Attau Rahman Masoodi,J.

List in the next cause list.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J.)

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