Km. Meetu vs State Of U.P. Thru' Secyr. Grma ...
2014 Latest Caselaw 1801 ALL

Citation : 2014 Latest Caselaw 1801 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Km. Meetu vs State Of U.P. Thru' Secyr. Grma ... on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 20716 of 2007
 

 
Petitioner :- Km. Meetu
 
Respondent :- State Of U.P. Thru' Secyr. Grma Vikash Anubagh And Others
 
Counsel for Petitioner :- R.S. Pandey,A.B.Sinha,K.C.Sinha,Rajshree Malviya
 
Counsel for Respondent :- C.S.C.,J.S. Tomar
 

 
Hon'ble Attau Rahman Masoodi,J.

List in the week commencing 26.5.2014.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J.)

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