Mohammad Khalid And Others vs District Judge And Others
2014 Latest Caselaw 1799 ALL

Citation : 2014 Latest Caselaw 1799 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Mohammad Khalid And Others vs District Judge And Others on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 55387 of 2007
 

 
Petitioner :- Mohammad Khalid And Others
 
Respondent :- District Judge And Others
 
Counsel for Petitioner :- Ashok Mishra,Ashok Kr.Mishra,Deepak Kumar Agrawal
 
Counsel for Respondent :- Yashwant Verma,K.R.Sirohi,Rajeev Gupta,S.C.,S.K. Pandey
 

 
Hon'ble Attau Rahman Masoodi,J.

On the request of the learned counsel for the petitioners, list this case in the next cause list.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J. )

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