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Janardan Prasad vs State Of U.P. And 3 Others
2014 Latest Caselaw 1792 ALL

Citation : 2014 Latest Caselaw 1792 ALL
Judgement Date : 15 May, 2014

Allahabad High Court
Janardan Prasad vs State Of U.P. And 3 Others on 15 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27290 of 2014
 

 
Petitioner :- Janardan Prasad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Gokaran Singh
 
Counsel for Respondent :- C.S.C.,Sayed Nadeem Ahmad
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent no. 1. Sri Sayed Nadeem Ahmad, learned counsel has put in appearance on behalf of respondent nos.2,3 and 4.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 15.5.2014

SKM

 

 

 
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