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Peetam vs State Of U.P. And 4 Others
2014 Latest Caselaw 1784 ALL

Citation : 2014 Latest Caselaw 1784 ALL
Judgement Date : 15 May, 2014

Allahabad High Court
Peetam vs State Of U.P. And 4 Others on 15 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27139 of 2014
 

 
Petitioner :- Peetam
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ashok K. Jaiswal,Siddarth Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit. 

List thereafter.

Order Date :- 15.5.2014

SKM

 

 

 
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