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Sumitra Sahu vs M.D. U.P.S.R.T.C, Lucknow And ...
2014 Latest Caselaw 1782 ALL

Citation : 2014 Latest Caselaw 1782 ALL
Judgement Date : 15 May, 2014

Allahabad High Court
Sumitra Sahu vs M.D. U.P.S.R.T.C, Lucknow And ... on 15 May, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 1172 of 2007
 

 
Petitioner :- Sumitra Sahu
 
Respondent :- M.D. U.P.S.R.T.C, Lucknow And Others
 
Counsel for Petitioner :- Ishwar Chandra,Rohit Kumar Singh
 
Counsel for Respondent :- J.J. Munir,Ajit Kumar Singh,L.D.Rajbhar,S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

Counter affidavit filed by the respondents on 25.7.2013 is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J.) 

 

 

 
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