Ram Singh vs State Of U.P. & Others
2014 Latest Caselaw 1780 ALL

Citation : 2014 Latest Caselaw 1780 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Ram Singh vs State Of U.P. & Others on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 29889 of 2008
 

 
Petitioner :- Ram Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.B. Sahai,Amrish Sahai,Lallu Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

As prayed, list in the next cause list.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J.)

Download the LatestLaws.com Mobile App