Citation : 2014 Latest Caselaw 1779 ALL
Judgement Date : 15 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34082 of 2013 Applicant :- Sanjeev Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Ravi Shankar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Virendra Vikram Singh,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
List thereafter.
Order Date :- 15.5.2014
G.S
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