Indrapal Singh And 8 Ors. vs D.D.C. And 8 Ors.
2014 Latest Caselaw 1777 ALL

Citation : 2014 Latest Caselaw 1777 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Indrapal Singh And 8 Ors. vs D.D.C. And 8 Ors. on 15 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25401 of 2014
 

 
Petitioner :- Indrapal Singh And 8 Ors.
 
Respondent :- D.D.C. And 8 Ors.
 
Counsel for Petitioner :- Dinesh Tiwari,V. Singh
 
Counsel for Respondent :- C.S.C.,Anil Tiwari,Gopal Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today on behalf of the petitioner, is taken on record.

As jointly prayed, put up as fresh on 22nd May, 2014.

The undertaking already recorded shall continue till that date.

Order Date :- 15.5.2014

Priyanka

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