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Gorakh Yadav vs State Of U.P. And 3 Others
2014 Latest Caselaw 1775 ALL

Citation : 2014 Latest Caselaw 1775 ALL
Judgement Date : 15 May, 2014

Allahabad High Court
Gorakh Yadav vs State Of U.P. And 3 Others on 15 May, 2014
Bench: Arun Tandon, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5551 of 2014
 

 
Petitioner :- Gorakh Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anurag Tripathi
 
Counsel for Respondent :- Govt. Advocate,Nar Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri Anurag Tripathi, Advocate.

List on 26.05.2014 peremptorily at the top of the list.

Order Date :- 15.5.2014

Monika

 

 

 
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