Abhimanyu Maurya vs State Of U.P.
2014 Latest Caselaw 1771 ALL

Citation : 2014 Latest Caselaw 1771 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Abhimanyu Maurya vs State Of U.P. on 15 May, 2014

Bench: Virendra Vikram Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35226 of 2013
 

 
Applicant :- Abhimanyu Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Kumar Rai,Anjali Singh,K.K. Singh,V.P. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,M.N.Pathak
 

 
Hon'ble Virendra Vikram Singh,J.

As prayed by learned counsel for the applicant, list in the next cause list.

Order Date :- 15.5.2014

G.S

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