Chatur Bihari Mittal vs Waterman Pipe Pvt. Ltd.
2014 Latest Caselaw 1768 ALL

Citation : 2014 Latest Caselaw 1768 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Chatur Bihari Mittal vs Waterman Pipe Pvt. Ltd. on 15 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 782 of 2014
 

 
Appellant :- Chatur Bihari Mittal
 
Respondent :- Waterman Pipe Pvt. Ltd.
 
Counsel for Appellant :- Shiv Sagar Singh,Shashi Nandan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Certified copy of the formal order filed today is taken on record.

Issue notice to the respondent, returnable at an early date. The appellant may take steps to serve the respondent by registered post.

List in week commencing 14.7.2014.

Order Date :- 15.5.2014

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