Deepak Kumar vs State Of U.P. & Others
2014 Latest Caselaw 1761 ALL

Citation : 2014 Latest Caselaw 1761 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Deepak Kumar vs State Of U.P. & Others on 15 May, 2014

Bench: Devendra Pratap Singh, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL APPEAL No. - 665 of 2014
 

 
Appellant :- Deepak Kumar
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- P.K. Punhani,Gaurav Punhani
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Devendra Pratap Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Connect with the records of Criminal Appeal No.484 of 2014.

Issue registered AD notice to respondent nos. 2 to 4 returnable within six weeks. Steps to be taken within a week.

List after seven weeks.

Order Date :- 15.5.2014

PKG

Download the LatestLaws.com Mobile App