Bhrigunath Singh vs State Of U.P. And Others
2014 Latest Caselaw 1752 ALL

Citation : 2014 Latest Caselaw 1752 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Bhrigunath Singh vs State Of U.P. And Others on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 57899 of 2007
 

 
Petitioner :- Bhrigunath Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vijai Kumar Ojha
 
Counsel for Respondent :- C.S.C.,S.P.Pandey,Suresh Singh
 

 
Hon'ble Attau Rahman Masoodi,J.

As prayed , list this case in the Month of July, 2014.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J. )

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