Titu Cinema Balrampur ... vs State Of ...
2014 Latest Caselaw 1737 ALL

Citation : 2014 Latest Caselaw 1737 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Titu Cinema Balrampur ... vs State Of ... on 14 May, 2014

Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 458 of 2014
 

 
Petitioner :- Titu Cinema Balrampur Distt.Balrampur Thro.Prop.& Anr.
 
Respondent :- State Of U.P.Thro.Secy.Entertainment Tax & Ors.2076(M/B)2005
 
Counsel for Petitioner :- Yashovardhan Swarup,Yogesh Kumar Awasthi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

List before appropriate Bench, if possible, in the next cause list.

Order Date :- 14.5.2014

M.A.A.

(D.K. Upadhyaya, J.) (S.K. Singh, J.)

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