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Daulat And Anr. vs Dy. Director Of Consolidation ...
2014 Latest Caselaw 1736 ALL

Citation : 2014 Latest Caselaw 1736 ALL
Judgement Date : 14 May, 2014

Allahabad High Court
Daulat And Anr. vs Dy. Director Of Consolidation ... on 14 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 57182 of 2012
 

 
Petitioner :- Daulat And Anr.
 
Respondent :- Dy. Director Of Consolidation Ghazipur And Others
 
Counsel for Petitioner :- Madan Lal Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok Kumar,Ravindra Prasad,Sunil Dubey
 

 
Hon'ble Anjani Kumar Mishra,J.

Rejoinder affidavit  filed today, is taken on record.

Learned counsel for the petitioner shall take fresh steps for service of notice  upon the respondent no. 15.

Step may be taken within ten days.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 14.5.2014

Priyanka

 

 

 
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