Darwari Lal vs State Of U.P. And 5 Ors.
2014 Latest Caselaw 1733 ALL

Citation : 2014 Latest Caselaw 1733 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Darwari Lal vs State Of U.P. And 5 Ors. on 14 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26079 of 2014
 

 
Petitioner :- Darwari Lal
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Ravi P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow i.e. 15th May, 2014 as fresh.

Order Date :- 14.5.2014

Priyanka

Download the LatestLaws.com Mobile App