Shobh Nath vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 1730 ALL

Citation : 2014 Latest Caselaw 1730 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Shobh Nath vs State Of U.P. And 4 Ors. on 14 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26701 of 2014
 

 
Petitioner :- Shobh Nath
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Rakesh Prasad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd May, 2014, along with record of writ petition no. 58920 of 2013.

Order Date :- 14.5.2014

Priyanka

Download the LatestLaws.com Mobile App