Shankarji Singh vs State Of U.P. Thru' Secretary, ...
2014 Latest Caselaw 1729 ALL

Citation : 2014 Latest Caselaw 1729 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Shankarji Singh vs State Of U.P. Thru' Secretary, ... on 14 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 26041 of 2006
 

 
Petitioner :- Shankarji Singh
 
Respondent :- State Of U.P. Thru' Secretary, Technical Edu. And Others
 
Counsel for Petitioner :- Ch. N.A. Khan,Kavindra Singh,Krishna Ji Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

In Re: Civil Misc. Delay Condonation Application No. 295222 of 2012.

Delay condoned.

In Re: Civil Misc. Recall Application No. 295223 of 2012.

The application is allowed.

In Re: Writ petition .

List in the month of July, 2014.

Order Date :- 14.5.2014

aks

(Attau Rahman Masoodi J.)

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