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Commissioner Of Income Tax, ... vs Shri Yogendra Singh
2014 Latest Caselaw 1721 ALL

Citation : 2014 Latest Caselaw 1721 ALL
Judgement Date : 14 May, 2014

Allahabad High Court
Commissioner Of Income Tax, ... vs Shri Yogendra Singh on 14 May, 2014
Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 12 of 2014
 

 
Appellant :- Commissioner Of Income Tax, (Central) Kanpur
 
Respondent :- Shri Yogendra Singh
 
Counsel for Appellant :- Sidharth Dhaon
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Issue notice on delay condonation matter returnable at an early date.

Learned counsel for the appellant is to take steps within a week.

Order Date :- 14.5.2014

M.A.A.

(D.K. Upadhyaya, J.)       (S.K. Singh, J.)

 

 

 
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