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Vishal Kumar Singh vs State Of U.P.
2014 Latest Caselaw 1700 ALL

Citation : 2014 Latest Caselaw 1700 ALL
Judgement Date : 13 May, 2014

Allahabad High Court
Vishal Kumar Singh vs State Of U.P. on 13 May, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. IInd BAIL APPLICATION No. - 15960 of 2014
 

 
Applicant :- Vishal Kumar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- C.B. Dhar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is the second bail application. The first bail application was rejected by Hon'ble Dharnidhar Jha, J. vide order dated 31.1.2014

List with previous papers before appropriate Bench at an early date.

Order Date :- 13.5.2014

NS

 

 

 
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