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Girja Devi vs State Of U.P. And Others
2014 Latest Caselaw 1692 ALL

Citation : 2014 Latest Caselaw 1692 ALL
Judgement Date : 13 May, 2014

Allahabad High Court
Girja Devi vs State Of U.P. And Others on 13 May, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 56655 of 2007
 

 
Petitioner :- Girja Devi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ashish Kumar Ojha
 
Counsel for Respondent :- C.S.C.,S. Chaturvedi
 

 
Hon'ble Attau Rahman Masoodi,J.

On the request of the learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 13.5.2014

aks

(Attau Rahman Masoodi J.)

 

 

 
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